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Delhi High Court - Orders

M/S Servotech Power Systems Ltd vs M/S Energy Efficiency Services Ltd. & ... on 10 May, 2023

Author: Navin Chawla

Bench: Navin Chawla

            $~9
            *        IN THE HIGH COURT OF DELHI AT NEW DELHI
            +        O.M.P. (COMM) 73/2023 & I.A. 3219/2023
                     M/S SERVOTECH POWER SYSTEMS LTD
                                                              ..... Petitioner
                                    Through: Mr.Akshay Chandra, Mr.Kamal
                                                Gupta & Mr.Utkarsh Bhanu,
                                                Advs.

                                        versus

                     M/S ENERGY EFFICIENCY SERVICES LTD. & ANR.
                                                                    ..... Respondents
                                       Through: Mr.Tushar Jain & Mr.Mukesh
                                                     Kumar, Advs. for R-1.
                                                     Mr.Udayan Tandon, Adv. for
                                                     R-2.
                     CORAM:
                     HON'BLE MR. JUSTICE NAVIN CHAWLA
                                       ORDER

% 10.05.2023

1. The learned counsel for the respondents prays for and is granted four weeks' further time to file a reply. Rejoinder thereto, if any, be filed within a period of four weeks thereafter.

2. List on 8th September, 2023.

3. Interim order to continue.

NAVIN CHAWLA, J MAY 10, 2023/rv Signature Not Verified Digitally Signed By:SUNIL Signing Date:12.05.2023 16:54:49