Delhi High Court - Orders
M/S Servotech Power Systems Ltd vs M/S Energy Efficiency Services Ltd. & ... on 10 May, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 73/2023 & I.A. 3219/2023
M/S SERVOTECH POWER SYSTEMS LTD
..... Petitioner
Through: Mr.Akshay Chandra, Mr.Kamal
Gupta & Mr.Utkarsh Bhanu,
Advs.
versus
M/S ENERGY EFFICIENCY SERVICES LTD. & ANR.
..... Respondents
Through: Mr.Tushar Jain & Mr.Mukesh
Kumar, Advs. for R-1.
Mr.Udayan Tandon, Adv. for
R-2.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 10.05.2023
1. The learned counsel for the respondents prays for and is granted four weeks' further time to file a reply. Rejoinder thereto, if any, be filed within a period of four weeks thereafter.
2. List on 8th September, 2023.
3. Interim order to continue.
NAVIN CHAWLA, J MAY 10, 2023/rv Signature Not Verified Digitally Signed By:SUNIL Signing Date:12.05.2023 16:54:49