Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Puducherry - Subsection Section 2(h) in Pondicherry University Act, 1985 (h)"Director" means any of the Directors referred to in clauses (3), (4) and (5) of section 11;
