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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(8) in The U.P. Antarim Zila Parishad (Election of Representatives of Gaon Sabhas) Rules, 1961

(8)The Returning Officer shall close the place of polling at the hour fixed under rule 4 and shall not admit their any member after that hour:Provided that all Pradhans of Gaon Sabhas within the Block present inside the place before it is so closed shall be entitled to have their votes recorded.