Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2)(i) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

(i)the procedure for appeal to the Executive Council by any employee or students against the action of any officer or other authority of the University;