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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(1)(e) in West Bengal Municipal Corporation Act, 2006

(e)any public security approved by the State Government and held by the Corporation for the purpose of repaying from time to time the loans raised by it by the issue of debentures or otherwise.