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[Cites 0, Cited by 0] [Section 60(9)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(9)(c) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2010

(c)where the winding up is by the Tribunal, also be liable to have all or such part of his remuneration, as the Tribunal may consider just, to be disallowed, and to be removed from his office by the Tribunal.