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[Cites 0, Cited by 0] [Section 183] [Entire Act]

Union of India - Subsection

Section 183(r) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(r)structural members are not forced into place by the hoisting machine while any building worker is in such a position that he is likely to be injured by such operation.