Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 506 in The Orissa Municipal Corporation Act, 2003 506. Institutional finance. - The Corporation may se various means of attracting capital for investment in city an slum infrastructure such as raising bonds and institutional loan finance.
