Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 21 in The Tobacco Board Act, 1975 21. Directions by Central Government. The Board shall carry out such directions as may be issued to it from time to time by the Central Government for the efficient administration of this Act.
