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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Chattisgarh - Subsection

Section 71(2)(m) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(m)Violation of rules, regulations, special achievement (to be recorded in review report and not in this report)