Section 2(1)(b) in The Ancient Monuments Preservation Act, 1904

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in The Ancient Monuments Preservation Act, 1904

(b)such portion of land adjoining the site of an ancient monument as may be required for fencing or covering in or otherwise preserving such monument; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 2(1)(b) in The Ancient Monuments Preservation Act, 1904