Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] NCT Delhi - Subsection Section 6(1) in The Delhi and Ajmer Rent Control Act, 1952 (1)Subject to the provisions of sub-section (2), "standard rent", in relation to any premises means--(A)in the case of residential premises--
