Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(v) in Bihar industrial Incentive Policy, 2006 (v)Establishment of Urban Haat (market) - An Urban Haat will be established in Patna where there will be provision for sale of the handloom and handicraft products.
