Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 412 in The Merchant Shipping Act, 1958 412. Power to fix shipping rates. - [ Omitted by the Merchant Shipping (Amendment) Act, 1993 (68 of 1993), section 6 (w.r.e.f. 27-10-1993).]
