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Andaman and Nicobar Islands - Section

Section 120 in The Andaman and Nicobar Islands Port Rules, 2004

120. Prohibited discharge of bilges in the water.

- Vessel wishing to do so are to ensure that their Agent provide sullage barges for the purpose Penalty, up to Rs 5 Lakhs will be charged in accordance with Section 21 of Indian Ports Act, 1908.