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Rajasthan High Court - Jaipur

Ramavatar Sharma vs State (Education Department) Ors on 15 February, 2017

Author: Ajay Rastogi

Bench: Ajay Rastogi

 HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
                      JAIPUR
              S.B.Civil Writ Petition No. 16188/ 2016
Mr.Ram Avtar Sharma S/o Shri Ram Sharan Sharma, aged about
38 years, R/o Village Jagmalpura, Post Chawandiya, Via Bassi,
Tehsil Jamva Ramgarh, Distt. Jaipur.
                                                        ----Petitioner
                               Versus
1. State of Rajasthan through Principal Secretary, Education
Department (School Education), Government Secretariat, Jaipur.
2. Seacretary, Rural Development and Panchayati Raj Department,
Government of Rajasthan, Secretariat, Jaipur.
3. Director, Secondary Education, Rajaasthan, Bikaner.
4. District Education Officer, Secondary Education, Jaipur-II,
Shiksha Sankul, J.L.N. Marg, Jaipur.
                                                     ----Respondent

And S.B.Civil Writ Petition No. 16446/ 2016

1. Mr.Kunj Bihari Sen S/o Shri Panna Lal Sen, aged about 39 years, R/o Village Govindpura, Gram Panchayat Atru Tehsil Atru, District Baran.

2. Tejraj Singh Hada S/o Shri Ram Singh Hada, R/o Village Kalmiya, post Jarkhoda, Tehsil Nainwa, District Bundi

3. Rajmal Meena S/o Mool Chand Meena, R/o Village Rampuria, Gram Panchayat Kanotiya, Tehsil Atru, District Baran

4. Rajendra Pal S/o Sahiram, R/o Ward No. 9-13-H, Gram Panchayat Madera, Tehsil & District Shri Ganganagar

5. Jagdish Chandra S/o Ramswaroop R/o 33 GB, Panchayat 29 GB, Tehsil Vijay Nagar, District Shri Ganganagar

6. Santosh Rani W/o Tirthram, 33 GB Panchayat 29 GB, Tehsil Vijay Nagar, District Shri Ganganagar

7. Vijay Kumar S/o Mahavir Prasad, R/o 26 GB, Panchayat 28 GB, Tehsil Vijay Nagar, District Shri Ganganagar

8. Om Prakash S/o Ramkaran, R/o 33 GB, Bhagwansar, Tehsil Vijay Nagar, District Shri Ganganagar

9. Rajaram S/o Nathuram, R/o 42GB, Panchayat 42GB, Tehsil Vijay Nagar, District Shri Ganganagar

10. Amarjeet Kaur W/o Sukhdev Singh, R/o 25GB, Panchayat 24 GB, Tehsil Vijay Nagar, District Shri Ganganagar (2 of 12) [CW-212/2017]

11. Ramesh Kumar S/o Rajendra Singh, R/o 25 GB, Panchayat 24 GB, Tehsil Vijay Nagar, District Shri Ganganagar

12. Pushpa Devi W/o Balwant Kumar, R/o 6 BLM Panchyat 6BLM, Tehsil Vijay Nagar, District Shri Ganganagar

13. Bhanwar Singh S/o Devi Singh, R/o 4 BLD, Panchayat 4 BLD, Tehsil Vijay Nagar, District Shri Ganganagar

14. Chandra Kala W/o Subhash Chandra, R/o 35AD, Masaniwala, Panchayat 35AD, Tehsil Vijay Nagar, District Shri Ganganagar

15. Sushil Kumar S/o Ram Kumar, R/o 35AD Masaniwala, Panchayat 35AD, Tehsil Vijay Nagar, District Shri Ganganagar

16. Prem Kumar S/o Chandu Ram, R/o 50GB, Panchayat 50 GB, Tehsil Vijay Nagar, District Shri Ganganagar

17. Rana Ram S/o Baburam, R/o 6 BLM, Panchayat 6 BLM, Tehsil Vijay Nagar, District Shri Ganganagar

18. Lakhvindra Singh S/o Bhajan Singh, R/o 40 GB, Panchayat 10 AS, Tehsil Vijay Nagar, District shri Ganganagar

19. Sukhpal Kaur W/o Sadhu Singh, R/o 42 GB, Panchayat 42 GB, Tehsil Vijay Nagar, District Shri Ganganagar

20. Jagdish Ram S/o Madan Lal, R/o Koopli, Panchayat 5 AS, Tehsil Vijay Nagar, District shri Ganganagar

21. Jagdish S/o Surjaram, R/o Village & Post Amarpura, Rajaram, Tehsil Suratgarh, District Shri Ganganagar

22. Parm Devi W/o Rakesh kumar, R/o Village & Post Satipura, District Hanumangarh

23. Kulwant Singh S/o Gurdayal Singh, R/o 18 GG (Govindpura) Tehsil & District Shri Ganganagar

24. Geeta Devi W/o Amar Chand, R/o 18 GG, Tehsil & District Shri Ganganagar

25. Mangal Singh S/o Khajan Singh, R/o 18 GG Pakki, Tehsil & District Shri Ganganagar

26. Swarn Kaur W/o Amarjeet Singh, R/o 18 GG Pakki, Tehsil & District Shri Ganganagar

27. Seema Rani W/o Jogendra Kumar, R/o Dullapur Keri, Tehsil & District Shri Ganganagar

28. Pooja Mehra W/o Harish Mehra, R/o Odaki, Tehsil & District Shri Ganganagar

29. Gurjant Singh S/o Mahendra Singh, R/o Odaki, Tehsil & District Shri Ganganagar

30. Subhash Chand S/o Saduram, R/o Village Dulapur Keri, Tehsil & District Shri Ganganagar (3 of 12) [CW-212/2017]

31. Sudesh Rajpal W/o Mahendra Kumar, R/o Chunabadh, Tehsil & District Shri Ganganagar

32. Surendra Kumar S/o Maniram, R/o 4 LL (Dhingawali Rathan), Tehsil & District Shri Ganganagar

33. Indra Devi S/o Gopal Singh, 4LL (Dingawali Rathan), Tehsil & District Shri Ganganagar

34. Dharmveer S/o Ranjeet Ram, R/o 6 LNP, Tehsil & District Shri Ganganagar

35. Sushila Kumari W/o Rajendra Kumar, R/o 6 LNP, Tehsil & Disrtict Shri Ganganagar

36. Sunita Julaha W/o Jagdish Kumar, R/o 18 Z, Tehsil & District Shri Ganganagar

37. Gurjot Singh S/o Puran Singh, R/o 3H Chhoti, Tehsil & District Shri Ganganagar

38. Parmeshwari Devi D/o Sukhram, R/o 3H Chhoti, Tehsil & District Shri Ganganagar

39. Gurditta Singh S/o Punnu Singh, R/o 5 G Chhoti, Tehsil & District Shri Ganganagar

40. Tahal Singh S/o Jogendra Singh, R/o 27 GG, Tehsil & District Shri Ganganagar

41. Bebi Sakhan W/o Sunil Kumar, R/o Sahuwala, Tehsil & District Shri Ganganagar

42. Preetpal Singh S/o Jagmel singh, R/o 18Z, Tehsil & District Shri Ganganagar

43. Subhash Jhorad S/o Hanuman Prasad, R/o 18ML, Tehsil & District Shri Ganganagar

44. Gyani Ram S/o Shri Dungar Ram, R/o Village odawali, Post Panniwali, Tehsil Sadulshahar, District shri Ganganagar

45. Prem Kumar Sihag S/o Gopal Ram Sihag, R/o VPO Panniwali Jatan, Tehsil Sadulshahar, District Shri Ganganagar

46. Suman Devi W/o Ramkumar, R/o VPO Panniwali, Tehsil Sadulshahar, District shri Ganganagar

47. Karni Lal S/o Krishan Lal, R/o Village Mamad Kheda, Post Morjandsari, Tehsil Sadulshahar, District Shri Ganganagar

48. Shakuntla Sharma W/o Harish Kumar, R/o Village Mammad Kheda, Post Morkhandsari, Tehsil Sadulshahar, District Shri Ganganagar

49. Indra Devi Meghwal D/o Krishan R/o Village & Post Morkhandsari, Tehsil Sadulshahar, District Shri Ganganagar

50. Rajaram S/o Jagdish R/o Village & Post Morkhandsari, Tehsil Sadulshahar, District Shri Ganganagar (4 of 12) [CW-212/2017]

----Petitioners Versus

1. The State of Rajasthan through its Principal Secretary, Rural Development & Panchayati Raj Department, Government Secretariat, Jaipur.

2. Secretary & Commissioner, Rural Development & Panchayati Raj Department, State of Rajasthan, Panchayat Raj Bhawan, JIN Marg, Jaipur.

3. The Deputy Secretary, Rural Development & Panchayati Raj Department, State of Rajasthan, Panchayati Raj Bhawan, JIN Marg, Jaipur.

4. Development Officer, Panchayat Samiti Atru, District Baran.

5. Development Officer, Panchayat Samiti Nainwa, District Baran.

6. Development Officer, Panchayat Samiti Vijay Nagar, District Shri Ganganagar.

7. Development Officr, Panchayat Samiti Shri Ganganagar, District Shri Ganganagar.

8. Development Officer, Panchayat Samiti Sadul Shahar, District Shri Ganganagar.

9. Development Officer, Panchayat Samiti Hanumangarh, District Shri Hanumangarh

----Respondent And S.B.Civil Writ Petition No. 16506/ 2016

1. Paanmal Khatik S/o Shri Balu Ram Khatik, aged about 36 years, R/o Panwar, Lpanchayat Samiti Deoli, District Tonk, previously worked as Secretary, Water Shed Sub Committee, Panwar, Panchayat Samiti Deoli, Distt. Tonk.

2. Ms. Veena Sharma D/o Shri Satya Narain Sharma, W/o Shri Amit Sharma, aged about 30 years, R/o Village & Post Gavdi, Tehsil Deoli, Distt. Tonk, previously worked as Secretary, Wagter Shed Sub Committee, Gavdi, Panchayat Samiti Deoli, Distt. Tonk.

3. Girraj Singh Meena S/o Shri Ram Lal Meena, aged about 37 years, R/o Village & Post Kashir, Tehsil Deoli, Distt. Tonk. Previously worked as Secretary, Water Shed Sub Committee, Kashir, Panchayat Samiti Deoli, Distt. Tonk.

4. Ram Kishan Dhakar S/o Shri Mohan Lal Dhakar, aged about 38 years, R/o Gopalpura, Post, Nasirda, Tehsil Deoli, Distt. Tonk, presently working as Secretary, Water Shed Sub Committee, Nasirda, Panchayat Samiti Deoli, Distt. Tonk.

(5 of 12) [CW-212/2017]

5. Vinod Kumar Mahur S/o Shri Ram Gopal Mahur, aged about 28 years, R/o Village Sirohi, Lpost Polyada, Tehsil Deoli, Distt. Tonk, previously worked as Secretary, Water Shed Sub Committeae, Palyada, Panchayat Samiti Deoli, Distt. Tonk.

6. Satya Narayan Nagar S/o Swhri Birdi Chand, aged about 37 years, R/o Village Sirohi, Post Polyada, Tehsil Deoli, Distt. Tonk, previously worked as Secretary, Water Shed Sub Committee, Polyada, Panchayat Samiti Deoli, Distt. Tonk.

7. Jagdish Gurjar S/o Shri Ugma Ram Gurjar, aged about 37 years, R/o Village Maleda, Tehsil Deoli, Distt. Tonk previously worked as Secretary, Water Shed Sun Committee, Maleda, Panchayat Samiti Deoli, Distt. Tonk.

8. Dinesh Kumar Bairwa S/o Shri Ram Kishan Bairwa, aged about 27 years, R/o Post Thanwla, Tehsil Deoli, Distt. Tonk, previously worked as Secretary, Water Shed Sub Committee, Thanwla, Panchayat Samiti Deoli, Distt. Tonk.

9. Kishan Lal Gurjar S/o Shri Nanda Gurjar, aged about 38 years, R/o Beejwada, Tehsil Deoli, Distt. Tonk, previously worked as Secretary, Water Shed Sub Committee, Beejwada, Panchayat Samiti Deoli, Distt. Tonk.

10. Ramesh Chand Raigar S/o Shri Bhanwar Lal Raigar, aged about 35 years, R/o Village Chandali ki Jhonpariya, Post Chandali, Tehsil Deoli, Distt. Tonk, previously worked as Secretary, Water Shed Sub Committee, Chandali, panchayat Samiti Deoli, Distt. Tonk.

----Petitioner Versus

1. State of Rajasthan through Principal Secretary, Rural Development and Panchayati Raj Department, Government of Rajasthan, Secretariat, Jaipur.

2. Commissioner, Water Shed Development & Soil Conservation, Government of Rajasthan, Secretariat, Jaipur.

3. Chief Executive Officer, Zila Parishad, Tonk.

4. Chief Executive Officer, National Water Development Programme, Zila Parishad, Tonk.

5. Block Development Officer, Panchayat Samiti, Deoli, Distt. Tonk (Raj.)

----Respondent And S.B.Civil Writ Petition No. 16621/ 2016

1. Nirmala Tripathi D/o Shri Ramesh Chand Tripathi, aged about 30 years, resident of Aligarh, Distt. Tonk (Raj.).

(6 of 12) [CW-212/2017]

2. Vijay Kumar Gautam S/o Shri Durga Shankar Gautam, resident of Aligarh, Distt. Tonk (Raj.).

3. Hemant Kumar jain S/o Shri Sushil Kumar Jain, resident of Aligarh, Distt. Tonk (Raj.).

4. Dharmendra Singh Gaur S/o Shri Jagdish Singh Gaur, resident of Aligarh, Distt. Tonk (Raj.).

5. Pawan Kumar Nama S/o Shri Shyam Sunder Nama, resident of Aligarh, Distt. Tonk (Raj.).

....PETITIONERS.

VERSUS

1. State of Rajasthan through Principal Secretary, Education Department, Government Secretariat, jaipur.

2. Principal Secretary, Rural Development and Panchayati Raj Department, Government of Rajasthan, Secretariat, Jaipur.

3. Director, Secondary Education, Rajasthan, Bikaner.

4. Director, Elementary Education, Rajasthan, Bikaner.

5. Chief Executive Officer, Zila Parishad, Tonk

6. District Education Officer, Secondary Education, Tonk.

7. District Education Officer, Elementary Education, Tonk.

8. Block Development officer, Panchayat Samiti, Uniyara, post Aligarh, Distt. Tonk.

....RESPONDENTS.

And SB Civil Writ Petition No.16684/2016

1. Pradhuman Bhargava S/o Shri Jamna Lal Bhargava, aged about 39 years, by caste Brahmin, R/o Village Patoliya, Tehsil Chhabara, District Baran.

2. Kishan Gopal Gaur S/o Bhawani Shankar Gaur, R/o Ward No.7, Main Market, Chhabara, District Baran.

3. 3. Rupesh Kumar Soni S/o Jagdish Prasad Soni, R/o Main Market, Chhabara, District Baran.

4. 4. Ishwar Lal S/o Jamna Lal, R/o Village & Post Chanchoda, Tehsil Chhabara, District Baran.

5. Mukesh Kumar Odichya S/o Laxminarayan Odichya, R/o Village & Post Jawar, Tehsil Manohar Thana, District Jhalwara

6. Rajkumari W/o Jeev Prakash Sharma, R/o VPO Kanuta, Tehsiol Jamwaramgarh, District Jaipur.

(7 of 12) [CW-212/2017]

7. Jeevan Prakash S/o Om Prakash Sharma, R/o Village & Post Rahori, Tehsil Jamwaramgarh, District Jaipur.

8. Nirmala W/o Prakash Chand, R/o Village & Post Nayala, Tehsil Jamwaramgarh, District Jaipur.

9. Urmila W/o Vinod Kumar Meena, R/o Village & Post Lalwas, Tehsil Jamwaramgarh, Distt Jaipur.

10. Sitaram Bairwa S/o Gopal Lal Baiurwa, R/o Village & Post Paladi Praja, Tehsil Sanganer, District Jaipur.

11. Ramkumar S/o Devilal, R/o VPO Likhmisar, Tehsil Pleelibanga, Distt. Hanumangarh, aged about 41 years, by caste Meghwal, working place Likhmisar, appointment dated 5.5.2005.

12. Ranjana W/o Ramsingh, R/o VPO Tidiyasar, Tehsil Nohar, District Hanumangarh, aged about 23 years, by caste Jat, working place Tidiyasar, appointment dt.2.4.2013.

13. Kuldeep Kumar S/o Bhagwanaram, R/o VPO Bilochawali, Tehsil Peelibanga, Distt. Hanumangarh, agd about 35 years, by caste Vishnoi, working place Kalibanga, appointment dt.1.5.2005.

14. Dharampal S/o Kanshiram, R/o VPO Hardayalpura, Tehsil Peelibanga, Distt. Hanumangarh, aged about 40 years, by caste Meghwal, working place Kanhewala, appointment dt.5.1.2005.

15. Sadhuram S/o Gangaram, R/o VPO Bhagsar, Tehsil Peelibanga, Distt. Hanumangarh, aged about 44 years, by caste Kumhar, working place Prempura, appoi9ntment dt.5.1.2005.

16. Dularam S/oMamraj Khati, R/o VPO Kohla, Tehsil Hanumangarh, Distt. Hanumangarh, aged about 51 years, by caste Khati, working place Kohla, appointment dt.1.7.2005.

17. Priyanka W/o Kaluram, R/o VPO 30 SSW Fatehfarh, Tehsil Hanumangarh, Distt. Hanumangarh, aged about 25 years, by caste Jat, working place 30 SSW Fatehagarh, appointment dt.7.8.2011.

18. Omi Purohit W/o Prathviraj, R/o VPO Bahlolnagar, aged about 39 years, by caste Brahmin, working placae Bahlolnagar, appointment dt.7.8.2011.

19. Sumitra W/o Hanuman Prasad, R/o VPO Rasuwala, Tehsil Sangariya, Distt. Hanumangarh, aged about 31 years, by caste .........., working place Rasuwala, appointment dt.10.8.2011.

20. Samundra Singh S/o Brajlal @ Birju Singh, R/o VPO Rasuwala, Tehsil Sangariya, Distt. Hanumangarh, aged about 43 years, by caste Rajput, working place Rasuwala, appointmnt dt.28.4.2011.

(8 of 12) [CW-212/2017]

21. Pushpa W/o Jai Prakash R/o VPO Durjana, Tehsil Nohar, Distt. Hanumangarh, working plac Maghana since 5.1.2005.

22. Bhupram S/o Bhiyaram R/o VPO 30 SSW Fatehagarh, Tehsil Hanumangarh, Distt. Hanumangarh, working place 30 SSW Fatehagarh, since 29.4.2011.

23. Dropadi W/o Prakash Ram R/o VPO Motoriya wali Dhani, Tehsil Hanumangarh, Distt. Hanumangarh working place Matoriaya Wali Dhani, since 27.11.2012.

24. Dayanand Sharma S/o Madan Lal Sharma R/o VPO Malwani, Tehsil Nohyar, Distt Hanumangarh working place Malwani, Hanumangarh, since 18.6.2005.

25. Anil Kumar Vishnoi S/o Hanuman Prasad R/o VPO Lakhasar, Tehsil Pelibanga, Distt. Hanumangarh working place Lakhasar, Hanumangari, since 1.1.2005.

26. Prahlad Singh Gurjar S/o Heeralal Gurjar, R/o Village Reta, Gram Panchayat Dubbi, Panchayat Samiti Swikrai, Tehsil Sikrai, Distt. Dausa, aged about 34 years, by caste Gurjar, working place Dubbi, appointment dt. 21.9.2003.

27. Dharampal S/o Kashiram, R/o VPO Hardayalpura, Tehsil Peelibanga, Distt. Hanumangarh, aged about ...... years, by caste ......, working place Kanhewala, appointment dt.18.3.2011.

28. 28.Sadhuram S/o Gangaram, R/o VPO Bhagsar, Tehsil Pelibanga, Distt. Hanumangarh, aged about . Years, by caste ....... working place ..........., appointment dt.1.1.2005.

29. Shikumar Karpanter S/o Ramjilal Karpanter, R/o VPO Kareda Bujurg, Tehsil Newai, Distt. Tonk, aged about 38 years, by caste Karpender, working place Kareda Bujurg, appointment dt.13.4.2011.

30. Girdharilal S/o Khyaliram, R/o VPO Deengarh, Tehsil Sangariya, Distt. Hanumangarh, aged about 37 years, by caste Jat, working place Deengarh, appointment dt.2.5.2011.

31. Deshraj S/o Maluram, R/o Vill. Takhron Ki Dhani, Gram Panchayat Bidoli, Block Dhod, District Sikar, aged about 40 years, byf caste ........., working place Bidoli, appointment dated 05.01.2001.

32. Virendra Kumar Swami S/o Kanhiyalal Swami, R/o VPO malsisar, Tehsil Malsisar, District Jhunjhunu, aged about 42 years, by caste Swami, working place Malsisar, appointment dated 02.01.2009.

33. Premlata Jangir W/o Narendra Jangir, R/o VPO Alsisar, Tehsil Malsisar, District Jhunjhunu, aged about 33 years, by caste Khati, working place Alsisar, appointment dated 08.04.2011.

(9 of 12) [CW-212/2017]

34. Sunita Sharma W/o Rakesh Sharma, R/o VPO Danau Khurd, Tehsil Bassi, District Jaipur, aged about ........ years, by caste Brahmin, working place Danau Kalan, appointment dated 10.08.2011.

35. Suresh Kumar Sharma S/o Shri Manohar Lal Sharma, R/o VPO Khijuriya Brahmanan, Tehsil Bassi, District Jaipur, aged about ..... years, by caste Brahmin, working place Khijuriya Brahmanan, appointment dated 22.11.2005.

36. Tahir Khan S/o Shri Kamal Khan, R/o VPO Ranikhera (Bhajeda), aged about f..... years, by caste Musalman, working place Bhajeda, appointment dated 26.04.2011.

37. Pooranchand S/o Shri Inder Ram, R/o VPO Sirmoli, Tehsil Kishangarh Bas, District Jaipur, aged about 44 years, by caste ..........working place Sirmoli, appointment dated 20.09.2003.

38. Shakuntala Saini W/o Shri Rohitash Kumar, R/o VPO Simroli, Tehsil Kishangarh Bas, District Alwar, aged about 40 years, by caste Mali, working place Simroli, appointment dated 19.08.2003.

39. Anoop Singh S/o Shri Laxman Singh, R/o VPO Saithli, Tehsil Kishangarh Bas, District Alwar, aged about 36 years, byf caste Rajput, working place Chikani, appointment dated 10.08.2003.

40. Mohanlal S/o Shri Begraj, R/o VPO Birkali, Tehsil Nohar, District Hanumangarh, aged about 34 years, by caste Jat, working place Birkali, appointment dated 23.10.2004.

41. Hanuman Prasad S/o Shri Rampratap Beniwal, R/o VPO Birkali, Tehsil Nohar, District Hanumangarh, aged about 31 years, by caste Jat, working place Kinkrali, appointment dated 23.10.2004.

42. Dropadi Devi W/o Shri Prakash Ram, R/o VPO Parlika, Tehsil Nohar, District Hanumangarh, aged about 32 years, by caste Meghwal, working place Parlika, appointment dated 27.11.2012.

43. Girdharilal S/o Shri Khyaliram, R/o VPO Deengarh, Tehsil Hanumangarh, District Hanumangarh, aged about 37 years, by caste ....... working place Deengarh, appointment dated 02.05.2011.

44. Gayatri W/o Shri Vinod Kumar, R/o VPO Parlika, Tehsil Nohar, district Hanumangarh, aged about 25 years, by caste Meghwal working place Parlika, appointment dated 01.01.2011.

45. Patram S/o Singaram R/o VPO Mghana, Tehsil Nohar, District Hanumangarh

46. Sikandar Khan S/o Diwan Khan, R/o VPO Bhuranpura, Tehsil Tibbi, District Hanumangarh (10 of 12) [CW-212/2017]

47. Nishurani W/o Prabhuram R/o VPO Topariya, Tehsil Nohar, District Hanumangarh

48. Manjubala W/o Mitthu Lal, R/o VPO Ramgarhf, Tehsil Nohar, District Hanumangarh

49. Ram Kumar S/o Shyochand R/o VPO Sardargadhiya, Tehsil Bhadra, District Hanumangarh

50. Sarita W/o Avneesh Kumar R/o VPO Bhadra, Tehsil Bhadra, District Hanumangarh

51. Sunita W/o Madan Lal, R/o VPO Sardargadhiya, Tehsil Bhadra, District Hanumangarh

52. Sahabram S/o prakash Beniwal R/o VPO Sardargadhiya, Tehsil Bhadra, District Hanumangarh

53. Vijaypal Suthar S/o Ramkumar R/o VPO Bhuranpura, Tehsil Tibbi, District Hanumangarh

54. Mitthu Lal s/o Dhanpat Ram, R/o V&P Ramgarh, Tehsil Nohar, District hanumangarh

55. Rajendra Kumar S/o Sultan singh, R/o Gogamedi, Tehsil Nohar, District Hanumangarh

56. Bajindra Kumar S/o Nathoo Ram, R/o V&P Pichakari, Tehsil Nohar, District Hanumangarh

57. Shrmila Rani D/o Om Prakash, R/o Kharsandi, Tehsil Nohar, District Hanumangarh

58. Silochana W/o Rai Singh, R/o VPO Lakhasar, Tehsil Nohar, District Hanumangarh

59. Saroj Gangwal W/o Rameshwar Lal Bairwa, R/o Village & Post Paladi Praja, Tehsil Sanganer, District Jaipur.

60. Deen Dayal Bairwa S/o Ramniwas, Bairwa, R/o Village Bisalu, Tehsil Phagi, District Jaipur.

........Petitioners Versus

1. The State of Rajasthan through its Principal Secretary, Rural Development & Panchaiati Raj Department, Government Secretariat, Jaipur.

2. Secretary & Commissioner, Rural Development & panchayati Raj Department, State of Rajasthan, Panchayat Raj Bhawan, JLN Marg, Jaipur.

3. The Deputy Secretary, Rural Development & panchayati Raj Department, State of Rajasthan, Panchayati Raj Bhawan, JLN Marg, Jaipur.

4. Development Officer, Panchayat Samiti Chhabara, District Baran (11 of 12) [CW-212/2017]

5. Development Officer, Panchayat Samiti manoharthana, District jhalawara

6. Development Officer, Panchayat Samiti Jamwaramgarh, District Jaipur

7. Development Officer, Panchayat Samiti Peelibanga, District Hanumangarh

8. Development Officer, Panchayat Samiti Nohar, District Hanumangarh

9. Development Officer, Panchayat Samiti Hanumangarh, District Hanumangarh

10. Development Officer, Panchayat Samiti Sangariya, Distt. Hanumangarh.

11. Development Officer, Panchayat Samiti Sikrai, Distt Shri Dausa,

12. Development Officer, Panchayat Samiti Niwai, Distt Shri Tonk.

13. Development Officer, Panchayat Samiti Dhod, Distt. Shri Sikar.

14. Development Officer, Panchayat Samiti Malsisar, Distt. Sikar.

15. Development Officer, Panchayat Samiti Bassi, Distt. Jaipur.

16. Development Officer, Panchayat Samiti Phagi, Distt. Jaipur.

17. Development Officer, Panchayat Samiti Kishangarhbas, Distt. Alwar.

18. Development Officer, Panchayat Samiti Sanganer, Distt. Jaipur.

.........Respondents _____________________________________________________ For Petitioner(s) : Mr.Laxmi Kant Sharma (Malpura) Adv., Mr.R K Goutam Adv.

For Respondent(s) : Mr.S K Gupta AAG., Mr.Anurag Sharma AAG.

_____________________________________________________ HON'BLE MR. JUSTICE AJAY RASTOGI Order 15/02/2017 The writ petitions were filed in 2016 and fresh process has been initiated by the respondents pursuant to the advertisement dt.1.2.2017.

(12 of 12) [CW-212/2017] In the light of change in circumstance the writ petitions have become infructuous and the petitioners are at liberty to file fresh writ petitions assailing the advertisement dt.1.2.2017 in the appropriate proceedings, if so advised.

Consequently, the instant batch of writ petitions are dismissed as having become infructuous. A copy of this order be separately placed in each file.

(AJAY RASTOGI)J. Seema/Jr.P.A/2-6