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[Cites 0, Cited by 0] [Section 16A(2)] [Section 16A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16A(2)(b) in U.P. Industries Services Rules, 1993

(b)bearing the same pay scale the names of the candidates shall be arranged in the eligibility list in order of the date of their substantive appointment in their respective cadres.