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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(a) in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

(a)shall purchase rice from any person including a licensed miller having a rice mill of huller type with not more than one huller operating in area other than urban area also at the notified price if it conforms to the specifications notified;