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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Goa - Subsection

Section 47(1)(b) in The Corporation of the City of Panaji (Election) Rules, 2004

(b)any such error or irregularity in procedure as is likely to vitiate the poll is committed at a polling station, the Returning Officer shall forthwith report the matter to the Commission.