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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(b) in The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

(b)the High Court of Punjab and Haryana shall, as from that day, have no jurisdiction in respect of the said territories.