Dr. Om Prakash vs . Sita Ram & Ors. on 25 May, 2022

[Cites 1, Cited by 1]

RSA No.28/2021

25.05.2022 Present: Mr. Vijender Katoch, Advocate, for the appellant.

Mr. Arun Raj, Advocate, for respondent No.1.

Respondents No.2 to 4 ex parte.

CMP No.2272/2021

Reply to the application be now filed within a period of one week. List thereafter.

Jyotsna Rewal Dua Judge 25th May, 2022(Rohit) ::: Downloaded on - 25/05/2022 20:08:57 :::CIS

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