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Bombay High Court

Ajay Piramal And 2 Ors vs Aleya S. Chinmulgund And 3 Ors on 28 March, 2019

Author: Anuja Prabhudessai

Bench: Anuja Prabhudessai

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                         SUITS NO. 300 OF 2013

 Ajay Piramal And 2 Ors                                     ....Plaintiff
             V/S
 Aleya S. Chinmulgund And 3 Ors                          ....Defendant

                         WITH
             CHAMBER SUMMONS NO. 18 OF 2019
                          In
                   SUITS 300 OF 2013

 Ajay Piramal And 2 Ors                                   ....Petitioner
             V/S
 Aleya S. Chinmulgund And 3 Ors                        ....Respondent

WITH NOTICE OF MOTION (SUITS) NO. 896 OF 2013 In SUITS 300 OF 2013 Ajay Piramal And 2 Ors ....Petitioner V/S Aleya S. Chinmulgund And 3 Ors ....Respondent Ms. S. D. Vora i/b Nityoah Suneel & Associates for Defendant No. 1 CORAM : SMT. ANUJA PRABHUDESSAI, J DATE : 28th March, 2019 Page 1/2 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 06:07:24 ::: P.C. :

Not on board. taken on production board, by way of praecipe. Time to file the reply is extended to 04/04/2019.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 06:07:24 :::