Bombay High Court
Ajay Piramal And 2 Ors vs Aleya S. Chinmulgund And 3 Ors on 28 March, 2019
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUITS NO. 300 OF 2013
Ajay Piramal And 2 Ors ....Plaintiff
V/S
Aleya S. Chinmulgund And 3 Ors ....Defendant
WITH
CHAMBER SUMMONS NO. 18 OF 2019
In
SUITS 300 OF 2013
Ajay Piramal And 2 Ors ....Petitioner
V/S
Aleya S. Chinmulgund And 3 Ors ....Respondent
WITH NOTICE OF MOTION (SUITS) NO. 896 OF 2013 In SUITS 300 OF 2013 Ajay Piramal And 2 Ors ....Petitioner V/S Aleya S. Chinmulgund And 3 Ors ....Respondent Ms. S. D. Vora i/b Nityoah Suneel & Associates for Defendant No. 1 CORAM : SMT. ANUJA PRABHUDESSAI, J DATE : 28th March, 2019 Page 1/2 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 06:07:24 ::: P.C. :
Not on board. taken on production board, by way of praecipe. Time to file the reply is extended to 04/04/2019.
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