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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(c) in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes

(c)In any other case, an employee shall not accept any gift without the sanction of the University if the value thereof exceeds one half of the monthly emoluments of the employee.