Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Telangana - Subsection Section 30(2) in Telangana Infrastructure Development Corporation Act, 1998 (2)The Corporation may keep current and deposit account with such bank or banks, specified by the Government in this behalf.
