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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(1)(xxvi) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(xxvi)to arrange for inspection of University departments and post-graduate departments in colleges with a view to assessing their academic performance and needs;