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Supreme Court - Daily Orders

C.T. Kochouseph vs The State Of Kerala And Anr. Etc. on 18 January, 2016

Bench: J. Chelameswar, Abhay Manohar Sapre, Amitava Roy

       ITEM NO.301                             COURT NO.5                  SECTION IIIA

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                  Civil Appeal    No(s).    941-945/2004

       C.T. KOCHOUSEPH                                                     Appellant(s)

                                                     VERSUS

       STATE OF KERALA & ANR.                                         Respondent(s)

       (with office report)

       WITH
       C.A. No. 4745/2007

       C.A. No. 4746/2007

       C.A. No. 1937-1939/2008
       (With Interim Relief and Office Report)

       C.A. No. 6055/2008
       (With Interim Relief and Office Report)

       C.A. No. 938-939/2009
       (With Office Report)

       C.A. No. 4375/2009
       (With Office Report)

       C.A. No. 3024-3025/2012

       SLP(C) No. 9420-9422/2012
       (With Office Report)

       Date : 18/01/2016 These matters were called on for hearing today.

       CORAM :               HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
                             HON'BLE MR. JUSTICE AMITAVA ROY

       For Appellant(s)                Mr.   C.S. Rajan, Sr. Adv.
                                       Mr.   Dileep Pillai, Adv.
                                       Mr.   Atul Shankar Vinod, Adv.
                                       Mr.   Vikash Pathak, Adv.
                                       Mr.   Ajay K. Jain, Adv.
Signature Not Verified
                                       Ms.   Seema Jain, Adv.
                                       Ms.   Chandrani Prasad, Adv.
Digitally signed by ASHOK
RAJ SINGH
Date: 2016.01.18 16:22:39
IST

                                       Mr.   M. P. Vinod,Adv.
Reason: DSC of Sh. Ashok
Raj SIngh is being used by
Sh. Deepak Mansukhani




                                       Mr. C. N. Sree Kumar,Adv.
                                       Mr. Amit Sharma, Adv.
                                       Mr. P.R. Nayak, Adv.
                               -2-

                    Mr. E. M. S. Anam,Adv.

                    Mr.   Abhishek Anand, Adv.
                    Mr.   M. P. Devanath,Adv.
                    Mr.   Hemant Bajaj, Adv.
                    Mr.   Aditya Bhattacharya, Adv.
                    Mr.   Anandh K., Adv.

                    Mr.   Guru Krishan Kumar, Sr. Adv.
                    Mr.   Ravinder Narain, Adv.
                    Mr.   Ajay Aggarwal, Adv.
                    Ms.   Mallika Joshi, Adv.
                    Mr.   Rajan Narain,Adv.

For Respondent(s)
State of Kerala     Mr. M.T. George, Adv.
                    Ms. Prerna Chathurvedi, Adv.

                    Mr. B. Balaji, Adv.
                    Mr. Sudhanshu, Adv.

                    Ms. Liz Mathew,Adv.

                    Ms. Bina Madhavan,Adv.

                    Mr. G. Prakash,Adv.

         UPON hearing the counsel the Court made the following
                             O R D E R

List the matters on Monday, 15th February, 2016 at 2.00 p.m as part heard.

Counter affidavit be filed by 1st February, 2016 and rejoinder affidavit be filed within one week thereafter.



    (DEEPAK MANSUKHANI)                      (INDU BALA KAPUR)
     COURT MASTER                             COURT MASTER