Orissa High Court
Aska Co-Operative Bank Limited vs State Of Odisha And Others .... Opp. ... on 17 May, 2024
Bench: K.R. Mohapatra, R.K. Pattanaik
Signature Not Verified
Digitally Signed
Signed by: ROJALIN NAYAK
Designation: JUNIOR STENOGRAPHER
Reason: Authentication
Location: HIGH COURT OF ORISSA, CUTTACK
Date: 20-May-2024 14:32:18
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMAPL NO.370 OF 2017
Aska Co-operative Bank Limited, .... Petitioner
Ganjam
Ms. Baijayanti Mohanty, Advocate
-versus-
State of Odisha and others .... Opp. Parties
Mr. Debendra Kumar Moahanty,
Additional Standing Counsel
(For Opp. Party Nos.1 to 4)
Mr. Shakati Datta Tripathy, Advocate
(For Opp. Party No.3)
CORAM:
JUSTICE K.R. MOHAPATRA
JUSTICE R.K. PATTANAIK
ORDER
Order No. 17.05.2024
03. 1. This matter is taken up through hybrid mode.
2. Ms. Mohanty, learned counsel for the Petitioner submits that there is a delay of 208 days in filing the CMAPL. Hence, Misc. Case No.210 of 2017 has been filed for condonation of delay.
3. Mr. Tripathy, learned counsel for Opposite Party No.3 prays for an adjournment to file the objection to the limitation application.
4. Put up this matter on 19th July, 2024.
5. In the meantime, objection to the limitation petition shall be filed serving copy thereof on learned counsel for the Petitioner.
(K.R. Mohapatra)
Judge
(R.K. Pattanaik)
Rojalin Judge
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