Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(1) in THE ANDHRA PRADESH MILLETS BOARD ACT, 2020 (1)It shall be the duty of the Board to promote, by such measures as it thinks fit, the development under the control of the Government, of the millet crop and millet industry.
