Supreme Court - Daily Orders
Star India Pvt. Ltd. vs Akuate Internet Services Pvt Ltd ... on 4 March, 2014
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ITEM NO.4 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).29629/2013
(From the judgement and order dated 30/08/2013 in FAO No. 153/2013 of The
HIGH COURT OF DELHI AT NEW DELHI)
STAR INDIA PVT LTD Petitioner(s)
VERSUS
AKUATE INTERNET SERVICES PVT LTD & ORS Respondent(s)
(With application for intervention and office report)
WITH
SLP(C) NO. 29633 of 2013
[STAR INDIA PVT. LTD. V. IDEA CELLULAR LIMITED & ANR.]
(With prayer for interim relief and office report)
SLP(C) NO. 29737 of 2013
[BOARD OF CONTROL FOR CRICKET IN INDIA V. AKUATE INTERNET SERVICES PRIVATE
LIMITED & ORS.]
(With prayer for interim relief and office report)
SLP(C) NO. 30342 of 2013
[STAR INDIA PRIVATE LIMITED V. ONMOBILE GLOBAL LIMITED & ANR.]
(With prayer for interim relief and office report)
SLP(C) NO. 34244 of 2013
[THE BOARD OF CONTROL FOR CRICKET IN INDIA V. ONMOBILE GLOBAL LIMITED &
ANR.]
(With prayer for interim relief and office report)
SLP(C) NO. 34506 of 2013
[THE BOARD OF CONTROL FOR CRICKET IN INDIA V. IDEA CELLULAR LIMITED & ANR.]
(With prayer for interim relief and office report)
[FOR FINAL DISPOSAL]
Date: 04/03/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE T.S. THAKUR
HON’BLE MR. JUSTICE C. NAGAPPAN
...2/-
For Petitioner(s) Dr. Abhishek Manu Singhvi, Sr. Adv.(in 29633)
in SLP 29629, 29633 Mr. Saikishna Rajagopal, Adv.
& 30342 (Star India)Mr. Sidharth Chopra, Adv.
Ms. Sneha Jain, Adv.
Mr. Nikhil Nayyar, Adv.
Mr. Ambuj Agrawal, Adv.
Ms. Akanksha, Adv.
Mr. Dhananjay Baijal, Adv.
Ms. Savni Dutt, Adv.
Mr. I. Nidhiram, Adv.
in SLP 29737, 34244 &
34506 (BCCI) Ms. Radha Rangaswamy, Adv.
Ms. Rohini Musa, Adv.
Ms. Akhila Kaushik, Adv.
For Applicant (s) Mr. K.K. Venugopal, Sr. Adv.
ESPN Mr. Ravi Prakash, Adv.
Mr. Samir Malik, Adv.
Mr. Aditya Dewan, Adv.
Mr. Chandra Praksh, Adv.
For Respondent(s)
For Akuate Internet
in SLP 29629 & 29737 Mr. Sudhir Chandra, Sr. Adv.
Ms. Gayatri Roy, Adv.
Mr. Udit Sood, Adv.
Mr. Subramonium Prasad, Adv.
For BCCI in SLP Ms. Radha Rangaswamy, Adv.
29629 Ms. Rohini Musa, Adv.
Ms. Akhila Kaushik, Adv.
For Star India in
SLP 29737, 34506 Mr. Saikrishna Rajagopal, Adv.
& 34244 Mr. Sidharth Chopra, Adv.
Ms. Sneha Jain, Adv.
Mr. Nikhil Nayyar, Adv.
Mr. Ambuj Agrawal, Adv.
Ms. Akanksha, Adv.
Mr. Dhananjay Baijal, Adv.
Ms. Savni Dutt, Adv.
For Idea Cellular
in SLP 29633 & 34506 Ms. Sonali Jaitley, Adv.
Mr. Bhaskar Subramanian, Adv.
Mr. P.V. Yogeswaran, Adv.
For Onmobile in SLP Mr. Sanjay Jain, Sr. Adv.(in 34244)
30342 & 34244 Mr. Hardeep Singh Anand, Adv.
Ms. Vandana Sehgal, Adv.
Mr. Rohan Thawani, Adv.
Ms. Kirti Singh Gahlout, Adv.
*Mr. Gopal Jain, Sr. Adv.
UPON hearing counsel the Court made the following
O R D E R
| | |List these matters on 11th March, 2014 high up on the board subject to | |overnight part-heard. | | | |[KALYANI GUPTA] | |[VEEENA KHERA] | |COURT MASTER | |COURT MASTER |