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[Section 35]
[Entire Act]
Union of India - Subsection
Section 35(2) in THE TRIBUNALS REFORMS ACT, 2021
| Sl. No. | Tribunal/Appellate Tribunal/Board/Authority | Acts |
|---|---|---|
| 1. | Industrial Tribunal constituted by the Central Government | The Industrial Disputes Act, 1947 (14 of 1947) |
| 2. | Income-tax Appellate Tribunal | The Income-tax Act, 1961 (43 of 1961) |
| 3. | Customs, Excise and Service Tax Appellate Tribunal | The Customs Act, 1962 (52 of 1962) |
| 4. | Appellate Tribunal | The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 (13 of 1976) |
| 5. | Central Administrative Tribunal | The Administrative Tribunals Act, 1985 (13 of 1985) |
| 6. | State Administrative Tribunals | The Administrative Tribunals Act, 1985 (13 of 1985) |
| 7. | Railway Claims Tribunal | The Railway Claims Tribunal Act, 1987 (54 of 1987) |
| 8. | Securities Appellate Tribunal | The Securities and Exchange Board of India Act, 1992 (15 of 1992) |
| 9. | Debts Recovery Tribunal | The Recovery of Debts and Bankruptcy Act, 1993 (51 of 1993) |
| 10. | Debts Recovery Appellate Tribunal | The Recovery of Debts and Bankruptcy Act, 1993 (51 of 1993) |
| 11. | Telecom Disputes Settlement and Appellate Tribunal | The Telecom Regulatory Authority of India |
| 12. | National Company Law Appellate Tribunal | The Companies Act, 2013 (18 of 2013 |
| 13. | National Consumer Disputes Redressal Commission | The Consumer Protection Act, 2019 |
| 14. | Appellate Tribunal for Electricity | The Electricity Act, 2003 (36 of 2003 |
| 15. | Armed Forces Tribunal | The Armed Forces Act, 2007 (55 of 2007) |
| 16. | National Green Tribunal | The National Green Tribunal Act, 2010 (19 of 2010). |