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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Punjab - Subsection

Section 55(1)(a) in The Punjab Ayurvedic and Unani Practitioners Act, 1963

(a)the time and place at which the Board shall hold its meetings and the manner in which such meeting shall be summoned under section 11;