Gauhati High Court
Jagadish Prasad Gupta And 6 Ors vs State Of Assam And 4 Ors on 3 June, 2019
Page No.# 1/8
GAHC010176292016
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 7766/2016
1:JAGADISH PRASAD GUPTA and 6 ORS.
S/O LT. BISWANATH PRASAD R/O SWARUPANANDA ROAD LALPATTI
HOJAI, DIST. HOJAI, ASSAM, PIN- 782435
2: SRI NARAYAN PRASASAD AGARWAL
S/OLT. GULAP CHANDRA AGARWAL
R/O SWARUPANANDA ROAD
LALPATTI HOJAI
DIST. HOJAI
ASSAM PIN - 782435.
3: SRI SHANKAR LAL SWAMI
S/O LT. PHUL CHAND SWAMI R/O SWARUPANANDA ROAD
LALPATTI HOJAI
DIST. HOJAI
ASSAM PIN - 782435
4: SRI GOPAL SAHA
S/O LT. GOBINDA SAHA R/O SWARUPANANDA ROAD
LALPATTI HOJAI
DIST. HOJAI
ASSAM PIN - 782435
5: SRI SHIV THAKUR
S/O LT. GOBINDA SAHA R/O SWARUPANANDA ROAD
LALPATTI HOJAI
DIST. HOJAI
ASSAM PIN - 782435
6: SMTI. MUNNI DEVI
W/O LT. AY9ODHYA PRASAD GUPTA R/O SWARUPANANDA ROAD
LALPATI
Page No.# 2/8
HOJAI
DIST. HOJAI
ASSAM PIN - 782435.
7: SRI SUSHIL DAS
S/O LT. BRINDABAND DAS R/O SWARUPANANDA ROAD
LALPATTI
HOJAI
DIST. HOJAI
ASSAM PIN - 782435
VERSUS
1:STATE OF ASSAM and 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
REVENUE DEPARTMENT SETTLEMENT, DISPUR, ASSAM.
2:THE SUB-DIVISIONAL OFFICER
DIST. HOJAI
ASSAM
3:THE CIRCLE OFFICER
HOJAI REVENUE CIRCLE
DIST. HOJAI
ASSAM.
4:THE ESTATE OFFICE
N.F. RAILWAY
LUMDING
DIST. HOJAI
ASSAM.
5:THE DEPUTY COMMISSIONER
HOJAI
DIST. HOJAI
ASSAM.
6:THE GENERAL MANAGER
NORTH EAST FRONTIER RAILWAY MALIGAON SHUTTLE GATE ROAD.
EAST MALIGAON
MALIGAON
GUWAHATI-10 ASSAM
Advocate for the Petitioner : MS.L BORGOHAIN
Advocate for the Respondent : SC, NF RLY
Page No.# 3/8
Linked Case : WP(C) 910/2016
1:SUJIT KR. GHOSH and 11 ORS.
S/O. LT. INDRA MOHAN GHOSH
R/O. WARD NO.-14
STATION ROAD
P.O. HOJAI
DIST. HOJAI
PIN-782435
ASSAM.
2: SRI TORMAL AGARWAL
S/O LT.
JOARWARMAL A GARWAL
R/O STATION ROAD
P.O. HOJAI
DIST. HOJAI
PIN - 782435
ASSAM.
3: SRI RAKHI GHOSH
W/O SRI SUJIT GHOSH R/O WARD NO. 14
STATION ROAD
MANDIR BELTOLA P.O. HOJAI
DIST. HOJAI
PIN - 782435
ASSAM.
4: SRI GAUTAM GHOSH
S/O LT. RANJIT CH. GHOSH C/O GOBONDA BASTRLAYA R/O STATION ROAD
P.O. HOJAI
DIST. HOJAI PIN - 782435
ASSAM.
5: SRI SANTOSH DAS
S/O LT. T.K. DAS C/O GOBONDA BASTRALAYA R/O STATION ROAD
P.O. HOJAI DIST. HOJAI PIN - 782435
ASSAM.
6: SRI SUDARSHAN DAS
S/O LT. AMULYA DAS R/O STATION ROAD
P.O. HOJAI
DIST. HOJAI PIN - 782435
ASSAM.
Page No.# 4/8
7: SRI BALAHARI BISWAS
S/O M. BISWAS R/O STATION ROAD
P.O. HOJAI
DIST. HOJAI PIN - 782435
ASSAM.
8: SRI AMIT RANJAN DAS
S/O LT. ABANI DAS R/O STATION ROAD
P.O. HOJAI
DIST. HOJAI PIN - 782435
ASSAM.V
9: SRI SUNIL BANIK
S/O LT. MANI MOHAN BANIK R/O STATION ROAD
P.O. HOJAI
DIST. HOJAI PIN - 782435
ASSAM.
10: SRI MANIK SIL
S/O LT. GOPESWAR SIL @ LATE GOPI SIL
R/O STATION ROAD
P.O. HOJAI
DIST. HOJAI PIN - 782435
ASSAM.
11: SRI RAJKUMAR BHIMSHARIA
S/O LT. HIRA DEVI AGARWAL
R/O STATION ROAD
P.O. HOJAI
DIST. HOJAI PIN - 782435
ASSAM.
12: SRI NIRMAL BHIMSHARIA
S/O LT. DWARIKA BHIMSARIA R/O STATION ROAD
P.O. HOJAI
DIST. HOJAI PIN - 782435
ASSAM.
VERSUS
1:THE STATE OF ASSAM and 3 ORS.
REP. BY THE COMMISSIONER and SECY. GOVT. OF ASSAM
REVENUE DEPTT. SETTLEMENT
DISPUR
ASSAM.
2:THE SUB-DIVISIONAL OFFICER
DISTRICT- HOJAI
Page No.# 5/8
ASSAM.
3:THE DEPUTY COMMISSIONER
HOJAI
DIST. HOJAI
ASSAM.
4:THE ESTATE OFFICER
N.F. RAILWAY
LUMDING
DIST. HOJAI
ASSAM.
Advocate for the Petitioner : MS.L BORGOHAIN
Advocate for the Respondent : GA
ASSAM
Linked Case : I.A.(Civil) 1212/2019
1:SUJIT KUMAR GHOSH
S/O LATE INDRA MOHAN GHOSH
R/O WARD NO. 14
STATION ROAD
P.O. HOJAI
DIST. HOJAI
PIN 782435
ASSAM.
2: SRI TORMAL AGARWAL
S/O LT.
JOARWARMAL A GARWAL
R/O STATION ROAD
P.O. HOJAI
DIST. HOJAI
PIN - 782435
ASSAM.
3: SRI RAKHI GHOSH
W/O SRI SUJIT GHOSH R/O WARD NO. 14
STATION ROAD
MANDIR BELTOLA P.O. HOJAI
DIST. HOJAI
PIN - 782435
ASSAM.
4: SRI GAUTAM GHOSH
Page No.# 6/8
S/O LT. RANJIT CH. GHOSH C/O GOBONDA BASTRLAYA R/O STATION ROAD
P.O. HOJAI
DIST. HOJAI PIN - 782435
ASSAM.
5: SRI SANTOSH DAS
S/O LT. T.K. DAS C/O GOBONDA BASTRALAYA R/O STATION ROAD
P.O. HOJAI DIST. HOJAI PIN - 782435
ASSAM.
6: SRI SUDARSHAN DAS
S/O LT. AMULYA DAS R/O STATION ROAD
P.O. HOJAI
DIST. HOJAI PIN - 782435
ASSAM.
7: SRI BALAHARI BISWAS
S/O M. BISWAS R/O STATION ROAD
P.O. HOJAI
DIST. HOJAI PIN - 782435
ASSAM.
8: SRI AMIT RANJAN DAS
S/O LT. ABANI DAS R/O STATION ROAD
P.O. HOJAI
DIST. HOJAI PIN - 782435
ASSAM.V
9: SRI SUNIL BANIK
S/O LT. MANI MOHAN BANIK R/O STATION ROAD
P.O. HOJAI
DIST. HOJAI PIN - 782435
ASSAM.
10: SRI MANIK SIL
S/O LT. GOPESWAR SIL @ LATE GOPI SIL
R/O STATION ROAD
P.O. HOJAI
DIST. HOJAI PIN - 782435
ASSAM.
11: SRI RAJKUMAR BHIMSHARIA
S/O LT. HIRA DEVI AGARWAL
R/O STATION ROAD
P.O. HOJAI
DIST. HOJAI PIN - 782435
ASSAM.
Page No.# 7/8
12: SRI NIRMAL BHIMSHARIA
S/O LT. DWARIKA BHIMSARIA R/O STATION ROAD
P.O. HOJAI
DIST. HOJAI PIN - 782435
ASSAM.
VERSUS
1:THE STATE OF ASSAM and 5 ORS.
REPRESENTED BY THE COMMISSIONER AND SECY. GOVT. OF ASSAM
REVENUE DEPTT. (SETTLEMENT)
DISPUR
ASSAM.
2:THE SUB-DIVISIONAL OFFICER
DISTRICT- HOJAI
ASSAM.
3:THE DEPUTY COMMISSIONER
HOJAI
DIST. HOJAI
ASSAM.
4:THE ESTATE OFFICER
N.F. RAILWAY
LUMDING
DIST. HOJAI
ASSAM.
5:THE CIRCLE OFFICER
HOJAI REVENUE CIRCLE
DIST. HOJAI
ASSAM.
6:THE GENERAL MANAGER
NORTH EAST FRONTIER RAILWAY
MALIGAON SHUTTLE GATE ROAD
EAST MALIGAON
MALIGAON
GUWAHATI-10
ASSAM.
Advocate for the Petitioner : MRS N SAIKIA
Advocate for the Respondent : SC
REVENUE
BEFORE
Page No.# 8/8
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 03-06-2019 Heard Mrs. N. Saikia, learned counsel for the applicants, who submits that the Circle Officer, Hojai Revenue Circle and the General Manager, NF Railway, Maligoan Shuttle Gate Road should be impleaded as respondent Nos. 5 & 6.
Mr. B.N Gogoi, learned counsel for the Railway submits that there is no requirement of impleading the General Manager, NF Railway, as the Estate Officer has already been made a party to the case. The counsels for the other respondents submit that they do not have any objection to the application for impleadment.
In view of the facts as stated above, and considering the contents of the application, the Circle Officer and General Manager are impleaded as respondent Nos. 5 & 6. Registry is directed to make necessary correction to the Cause Title, by inserting respondent Nos. 5 & 6 as a party.
I.A is accordingly disposed of.
JUDGE Comparing Assistant