Himachal Pradesh High Court
Shamsher Singh & Anr vs . H.P. University & Ors. on 13 September, 2022
Bench: Sabina, Sushil Kukreja
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Shamsher Singh & Anr vs. H.P. University & ors.
CWPOA No.4243 of 2020 13.09.2022 Present: Mr. Shivank Singh Panta, Advocate, for the petitioners.
Mr. Neel Kamal Sharma, Advocate, for respondent Nos.1 to 5.
Mr. Kunal Thakur, Deputy Advocate General, for respondent No. 6/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 13/09/2022 20:06:59 :::CIS