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Union of India - Section

Section 2 in The Foreign Marriage Rules, 1970

2. Definitions .-In these rules, unless the context otherwise requires,--

(a)"Act" means the Foreign Marriage Act, 1969 (33 of 1969);
(b)"form" means a form appended to these rules;
(c)"Marriage Officer" means a person appointed under section 3 of the Act to be a Marriage Officer;
(d)"section" means a section of the Act.