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Supreme Court - Daily Orders

The Kelvin Jute Co.Ltd.Wors.P.F.. And ... vs Krishna Kumar Agarwala . And Ors. on 5 December, 2017

Bench: Kurian Joseph, Amitava Roy

                                                  1

     ITEM NO.1                           COURT NO.5                 SECTION XVI

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

                                     I.A.Nos. 9 and 10 of 2016
                                                 in
                                  Civil Appeal No(s). 2591/2006

     THE KELVIN JUTE CO.LTD.WORS.P.F.. AND ORS.                       Appellant(s)

                                                 VERSUS

     KRISHNA KUMAR AGARWALA . AND ORS.                                Respondent(s)

     WITH

     I.A.No. 6 of 2017 in C.A. No. 2593/2006 (XVI)

     Date : 05-12-2017 These applications were called on for hearing
     today.

     CORAM :             HON'BLE MR. JUSTICE KURIAN JOSEPH
                         HON'BLE MR. JUSTICE AMITAVA ROY

     Counsel for the
     parties                       Mr. Krishnan Venugopal, Sr. Adv.
                                   Mr. P. V. Sarvana Raja, Adv.

                                   Mr. R. Basant, Sr. Adv.
                                   Mr. Gopal Shankarnarayan, Adv.
                                   Mr. Satish Vig, Adv.

                                   Mr. Sanjiv Sen, Sr. Adv.
                                   Dr. Kailash Chand, AOR

                                   Mr.   Sudhir Chandra, Sr. Adv.
                                   Mr.   V. Giri, Sr. Adv.
                                   Mr.   Bhaskar P. Gupta, Sr. Adv.
                                   Mr.   Parijat Sinha, Adv.
                                   Mr.   C. K. Jain, Adv.
                                   Ms.   Reshmi Rea Sinha, AOR
                                   Mr.   Anirban Sen, Adv.
                                   Mr.   Rudra Dutta, Adv.

                                    Mr. Snehasish Mukherjee, AOR
Signature Not Verified

Digitally signed by
JAYANT KUMAR ARORA
Date: 2017.12.08
14:46:27 IST
                                   Mr.   Dipak Kumar Jena, AOR
Reason:
                                   Mr.   Manish Grewal, Adv.
                                   Mr.   Minakshi Ghosh, Adv.
                                   Mr.   Jaladhar Das, Adv.
                                 2

                    Mr. Rahul Gupta, AOR


                    Ms. Aruna Gupta, AOR

                    Ms. Indra Sawhney, AOR

    UPON hearing the counsel the Court made the following
                             O R D E R

List on 17.01.2018 on top of the list.

(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR