Supreme Court - Daily Orders
The Kelvin Jute Co.Ltd.Wors.P.F.. And ... vs Krishna Kumar Agarwala . And Ors. on 5 December, 2017
Bench: Kurian Joseph, Amitava Roy
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ITEM NO.1 COURT NO.5 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.Nos. 9 and 10 of 2016
in
Civil Appeal No(s). 2591/2006
THE KELVIN JUTE CO.LTD.WORS.P.F.. AND ORS. Appellant(s)
VERSUS
KRISHNA KUMAR AGARWALA . AND ORS. Respondent(s)
WITH
I.A.No. 6 of 2017 in C.A. No. 2593/2006 (XVI)
Date : 05-12-2017 These applications were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE AMITAVA ROY
Counsel for the
parties Mr. Krishnan Venugopal, Sr. Adv.
Mr. P. V. Sarvana Raja, Adv.
Mr. R. Basant, Sr. Adv.
Mr. Gopal Shankarnarayan, Adv.
Mr. Satish Vig, Adv.
Mr. Sanjiv Sen, Sr. Adv.
Dr. Kailash Chand, AOR
Mr. Sudhir Chandra, Sr. Adv.
Mr. V. Giri, Sr. Adv.
Mr. Bhaskar P. Gupta, Sr. Adv.
Mr. Parijat Sinha, Adv.
Mr. C. K. Jain, Adv.
Ms. Reshmi Rea Sinha, AOR
Mr. Anirban Sen, Adv.
Mr. Rudra Dutta, Adv.
Mr. Snehasish Mukherjee, AOR
Signature Not Verified
Digitally signed by
JAYANT KUMAR ARORA
Date: 2017.12.08
14:46:27 IST
Mr. Dipak Kumar Jena, AOR
Reason:
Mr. Manish Grewal, Adv.
Mr. Minakshi Ghosh, Adv.
Mr. Jaladhar Das, Adv.
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Mr. Rahul Gupta, AOR
Ms. Aruna Gupta, AOR
Ms. Indra Sawhney, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 17.01.2018 on top of the list.
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR