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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(xxv) in Arunachal Pradesh Urban and Country Planning Act, 2007

(xxv)"Residence" includes the use for human habitation of any land or building or part thereof including gardens, grounds, garages, stables, and houses, if any, appertaining to such building; and ‘residential" shall be construed accordingly;