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State of Madhya Pradesh - Section

Section 49 in The M.P. Madhyastham Adhikaran Regulations, 1985

49. Seal.

- The Tribunal and its Benches and Officers shall use a round seal bearing inscription in Hindi-English, 'M.P. Arbitration Tribunal' in semicircle above three lions below which words 'Sathya Meva Jayate' in Hindi and below that 'Bhopal' shall be inscribed.