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State of Haryana - Section

Section 5 in The Punjab Minor Mineral Concession Rules, 1964

5. Restriction on grant of mining lease.

(1)No mining lease shall be granted in respect of land within a distance of 60 meters from any village or national highway.
(2)No mining lease shall be granted in respect of any such minor mineral as the Government may notify in this behalf. Such notification may be for the whole of Punjab or any part thereof.
(3)[-] [Omitted by Haryana Government Notification No. SO110/C.A.67/1957/S.15/2001 dated 6.8.2001.]