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Bengal Presidency - Section

Section 128 in Calcutta Port Act, 1890

128. Bye-laws and tables of tools etc. to be primed and hung up at docks, etc.- The Commissioners shall cause the said bye-laws, and the tables of tolls, dues, rates and charges leviable, to be printed in the English and Bengali languages and characters, and to be hung up at the several docks, wharves, quays and jetties, and other convenient places on the premises of the Commissioners.