Jammu & Kashmir High Court
M/S. Bharti Airtel Ltd. vs Income Tax Officer on 9 October, 2017
Bench: Ramalingam Sudhakar, Sanjay Kumar Gupta
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
ITA No.43/2013
And other connected matters
Date of order:09.10.2017
M/s Bharit Airtel Ltd. Vs. Income Tax Officer
Coram:
Hon'ble Mr. Justice Ramalingam Sudhakar, Judge
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For Appellant(s) : Mr. Pranav Kohli, Adv.
For respondent (s) : Mrs. Aruna Thakur, Adv.
i) Whether to be reported in
Digest/Journal : Yes/No.
ii) Whether approved for reporting in Press/Media : Yes/No. In the order dated 26.09.2017, it has been recorded that the substantial issue which has been raised in the instant matter is pending before Hon'ble the Supreme Court.
Today when the matter is taken up, Mr. Pranav Kohli, learned counsel for the appellant produced case status report dated 09.10.2017 which shows that the case is pending before Hon'ble the Supreme Court.
In view of the same, list the matter after eight weeks.
(Sanjay Kumar Gupta) (Ramalingam Sudhakar)
Judge Judge
Jammu
09.10.2017
Sanjeev Kumar
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