Madras High Court
Dr.Mohan Z Mani vs Union Of India Rep.By The Secretary To ... on 29 March, 2021
Author: R. Suresh Kumar
Bench: R. Suresh Kumar
W.P.No.25429 of 2008
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 29.03.2021
CORAM
THE HON'BLE MR.JUSTICE R. SURESH KUMAR
Writ Petition No.25429 of 2008 & M.P.No.1 of 2009
Dr.Mohan Z Mani
C1/B, PIMS Quarters
Pondicherry Institute of Medical Sciences
P.O.Kalapet, Pondicherry – 605 014. ... Petitioner
-Vs-
1.Union of India rep.by the Secretary to Government
Ministry of Health and Family Welfare
Nirman Bhavan, New Delhi.
2.The Union Territory of Pondicherry
represented by the Chief Secretary
Secretariat, Pondicherry-605 001.
3.The Medical Council of India
represented by the Secretary, Sector-8
Pocket 14, Dwaraka Phase-1, New Delhi-110 077.
4.The University of Pondicherry
represented by the Vice Chancellor
Kalapet, Pondicherry – 605 014.
5.Pondicherry Institute of Medical Sciences
Represented by its Director – Principal
Dr.James Gnanadoss, Ganapathihettikulam
Village No.20, Kalapet, Pondicherry-605 014. ... Respondents
Prayer : Writ Petition under Article 226 of the Constitution of India praying for a
Writ of Certiorari calling for the entire records of the fifth respondent with regard to
the impugned order passed by the fifth respondent dated 14.10.2008 and to quash
the same as illegal and contrary to law.
For Petitioners : Mr.Perumbulavil Radhakrishnan
For Respondents : Ms.G.Djearany, Government Advocate
(Pondicherry)
http://www.judis.nic.in
Page 1 of 2
W.P.No.25429 of 2008
R. SURESH KUMAR, J.
kst
ORDER
Learned counsel for the petitioner, on instructions, would submit that the petitioner has instructed to withdraw the writ petition and seeks permission of this Court.
2. Recording the submission made by the learned counsel for the petitioner, this writ petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petition is also dismissed.
29.03.2021 Index : Yes/No Internet : Yes/No KST Note : Issue order copy and upload web copy tomorrow (30.03.2021) To
1.The Secretary to Government, Ministry of Health and Family Welfare Nirman Bhavan, New Delhi.
2.The Chief Secretary, Secretariat, Pondicherry-605 001.
3.The Secretary, Medical Council of India, Sector-8 Pocket 14, Dwaraka Phase-1, New Delhi-110 077.
4.The Vice Chancellor, University of Pondicherry, Kalapet, Pondicherry – 605 014.
5.The Director – Principal,Pondicherry Institute of Medical Sciences Ganapathihettikulam, Village No.20, Kalapet, Pondicherry-605 014. W.P.No.25429 of 2008 http://www.judis.nic.in Page 2 of 2