Bombay High Court
Parle Products Pvt Ltd And Parle ... vs Multi Screen Media Pvt Ltd And Anr on 28 February, 2019
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 800 OF 2013
In
SUITS 373 OF 2013
Parle Products Pvt Ltd And Parle Biscuits Pvt ....Petitioner
Ltd
V/S
Multi Screen Media Pvt Ltd And Anr ....Respondent
CORAM : B.P. COLABAWALLA, J DATE : 28th February, 2019 P.C. :
Records and proceedings are not in court. Due to paucity of time the matter is adjourned for 05/03/2019. Ad-interim relief if any to continue till then.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 28/02/2019 ::: Downloaded on - 22/03/2019 09:07:23 :::