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Bombay High Court

Parle Products Pvt Ltd And Parle ... vs Multi Screen Media Pvt Ltd And Anr on 28 February, 2019

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       NOTICE OF MOTION (SUITS) NO. 800 OF 2013
                          In
                  SUITS 373 OF 2013

 Parle Products Pvt Ltd And Parle Biscuits Pvt         ....Petitioner
 Ltd
             V/S
 Multi Screen Media Pvt Ltd And Anr                 ....Respondent

CORAM : B.P. COLABAWALLA, J DATE : 28th February, 2019 P.C. :

Records and proceedings are not in court. Due to paucity of time the matter is adjourned for 05/03/2019. Ad-interim relief if any to continue till then.
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