Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44E(1)] [Section 44E] [Entire Act] Union of India - Subsection Section 44E(1)(a) in Income Tax Rules, 1962 (a)in Form No.34C in respect of a non-resident applicant referred to in sub-clause (i) of clause (a) of section 245N;