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Union of India - Section

Section 22 in The Port Of New Mangalore Rules, 1976

22. Watchman to be kept on deck.

- A vessel in the port shall maintain a Quarter Master or a Watchman always on duty on the deck, who shall be in charge of the vessel's shore gangway and attend to the mooring ropes and line of the vessel, and shall also be responsible for their adjustment and in case of default, the master or the owner of the vessel shall be liable for any damage as a result of such default.