Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Gujarat - Subsection Section 9(1)(v) in The Gujarat Special Economic Zone Act, 2004 (v)to resolve disputes of commercial nature between the agencies providing services and the consumers in the manner as may be prescribed by the regulations;