Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act] State of Jharkhand - Subsection Section 84(1)(xv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (xv)organise and conduct programmes for the implementation of the Act including training and capacity building of stakeholders;