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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2)(i) in Conservation of Foreign Exchange and Prevention of Smuggling Activities (Rajasthan Conditions of Detention) Order, 1984

(i)assaults, insults, threatens or obstructs any prisoner, or detenu or any officer of the jail or any other Government servant or any person employed in or visiting the jail, or