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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(9) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(9)The [Kulpati (Vice-Chancellor)] [Substituted by U.P Act 29 of 1974, vide Section 27 for The Vice-Chancellor] shall in convocation confer degrees on persons entitled to receive them, provided that when the [Kuladhipati (Chancellor)] [ Substituted by U.P. Act 29 of 1974, vide Sec 27. "The Vice Chanceller"] is present he may himself confer any or all the degrees.