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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Telangana - Subsection

Section 59(f) in Telangana Mining Settlements Act, 1956

(f)where the serving officer delivers or tenders a copy thereof to the addressee personally, or to an agent or other person on his behalf, he shall require the signature of the person to whom the copy is so delivered or tendered to an acknowledgement of service endorsed on the original copy;