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Union of India - Section

Section 77 in The Indian Nursing Council Regulations

77.

The audit of accounts of the Indian Nursing Council shall be conducted by the Comptroller and Auditor General of India or by any other person appointed by him in this behalf. The auditor shall be paid audit charges, as may be decided from time to time, from the funds of the Council. All books, accounts, vouchers and other necessary documents and papers shall, on demand, be produced to the auditor. The audit report shall be submitted by the auditor to the President of Indian Nursing Council and a copy thereof to the Government of India, Ministry of Health. A copy of the audit report shall be submitted to the Executive Committee who will communicate it to the members of the Council.